|
|
Name | - | Shri H.R. Kuri | |
| Father's Name | - | Late Shri Tulsiram Kuri | ||
| Date of Birth | - | 3rd March., 1951 | ||
| Birth Place | - | Village - Somna, Distt. Nagaur | ||
| Wife's Name | - | Smt. Kamla Kuri | ||
| No. of Children | - | 2 Sons | ||
| Education | - | B.Sc., LL.B. | ||
| Religion | - | Hindu |
Rajasthan Legislative
Assembly
Secretary
|
|
Name | - | Shri H.R. Kuri | |
| Father's Name | - | Late Shri Tulsiram Kuri | ||
| Date of Birth | - | 3rd March., 1951 | ||
| Birth Place | - | Village - Somna, Distt. Nagaur | ||
| Wife's Name | - | Smt. Kamla Kuri | ||
| No. of Children | - | 2 Sons | ||
| Education | - | B.Sc., LL.B. | ||
| Religion | - | Hindu |
Career -
| Year | Details |
| 1976 | Joined Rajasthan Judicial Service |
| 1976 - 1989 | Munsif Magistrate |
| 1989 - 1991 | Addl. Chief Judicial Magistrate |
| 1991 - 1993 | Chief Judicial Magistrate |
| 1993 | Promoted to Higher Judicial Services |
| 1993 - 2000 | Addl. District and Sessions Judge & Addl. Registrar, High Court |
| 2000 - June 2002 | Legal Advisor, RPSC |
| June
2002 to 20 Sept.2002 |
Registrar (Classification & Vigilance) |
| 20-09-2002
to 28-07-2004 |
Special Secretary, Rajasthan Legislative Assembly |
| 2004 | Judge, Labour & Industrial Tribunal, Kota |
| 2004 - 2006 | Director, Law, JDA, Jaipur |
| 2006 - 2007 | District & Sessions Judge, Sawai Madhopur |
| 2007 | Member Secretary, Rajasthan Legal Services Authority |
| 2007 - 2008 | District & Sessions Judge, Alwar |
| 17-07-2008 to Date | Secretary, Rajasthan Legislative Assembly |
rajassembly@nic.inAddress :
B-3 (1/27), Gandhi Nagar, Jaipur - 302 015.
Phone No. :
Office 91-141-2744326 (Tele fax)
Res. 91-141-2707214, 9829212199Fax No. :
Office 91-141-2744333, 2744334
E-mail :
